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Rajendra vs The State Of U.P.
2018 Latest Caselaw 2609 ALL

Citation : 2018 Latest Caselaw 2609 ALL
Judgement Date : 15 September, 2018

Allahabad High Court
Rajendra vs The State Of U.P. on 15 September, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL APPEAL No. - 473 of 2000
 
Appellant :- Rajendra
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- S.C.Sitapuri
 
Counsel for Respondent :- Govt Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri S.C. Sitapuri, learned counsel for the appellant is reported to be out of station today, therefore, the case is adjourned.

List again in the next cause list.

Order Date :- 15.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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