Moharram Ali & Others vs State Of U.P.
2018 Latest Caselaw 2603 ALL

Citation : 2018 Latest Caselaw 2603 ALL
Judgement Date : 15 September, 2018

Allahabad High Court

Moharram Ali & Others vs State Of U.P. on 15 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL APPEAL No. - 660 of 1982
 
Appellant :- Moharram Ali & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S. Mirza,Alok Kumar Srivastava,Farid Ahmad,Uttam Kumar Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Farid Ahmad, learned counsel for the appellants is reported to be unwell today, therefore, the case is adjourned for the day.

List in the next cause list.

Order Date :- 15.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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