Iqubal Javad vs Principal Judge,Family ...
2018 Latest Caselaw 2597 ALL

Citation : 2018 Latest Caselaw 2597 ALL
Judgement Date : 14 September, 2018

Allahabad High Court

Iqubal Javad vs Principal Judge,Family ... on 14 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 106 of 2007
 
Revisionist :- Iqubal Javad
 
Opposite Party :- Principal Judge,Family Court,Lucknow.& 4 Ors.
 
Counsel for Revisionist :- Jitendra Singh
 
Counsel for Opposite Party :- Govt.Advocate,Apoorva Dixit,P.K.Dixit,Ranjana Dixit
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list in the week commencing 24.09.2018.

Order Date :- 14.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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