Uttar Pradesh Avas Evam Vikas ... vs State Of U.P. & Others
2018 Latest Caselaw 2561 ALL

Citation : 2018 Latest Caselaw 2561 ALL
Judgement Date : 13 September, 2018

Allahabad High Court

Uttar Pradesh Avas Evam Vikas ... vs State Of U.P. & Others on 13 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 39441 of 2007
 

 
Petitioner :- Uttar Pradesh Avas Evam Vikas Parishad & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.P. Srivastava
 
Counsel for Respondent :- C.S.C.,Manvendra Singh,R.G. Prasad,Rajesh Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 20.9.2018.

Order Date :- 13.9.2018

Mukesh

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