Smt. Kritika And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 2557 ALL

Citation : 2018 Latest Caselaw 2557 ALL
Judgement Date : 13 September, 2018

Allahabad High Court

Smt. Kritika And Another vs State Of U.P. And 3 Others on 13 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31123 of 2018
 

 
Petitioner :- Smt. Kritika And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Krishnakant Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter on 17th September, 2018.

Order Date :- 13.9.2018/Mukesh

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