Ashok Kumar vs State Of U.P. And 2 Others
2018 Latest Caselaw 2542 ALL

Citation : 2018 Latest Caselaw 2542 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Ashok Kumar vs State Of U.P. And 2 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 35890 of 2013
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- S.K.A. Rizvi
 
Counsel for Respondent :- C.S.C.,Om Prakash Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri S.K.A. Rizvi, learned counsel for petitioner has sought adjournment on the ground of illness.

2. List on 22nd October, 2018.

Order Date :- 12.9.2018

Mukesh

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