Citation : 2018 Latest Caselaw 2540 ALL
Judgement Date : 12 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 30687 of 1998 Petitioner :- Dharm Singh Respondent :- State Of U.P. Through Collector Hamirpur And Ors Counsel for Petitioner :- R.K. Kakkar,R.S.Chauhan Counsel for Respondent :- C.S.C.,Bhuwaneshwar Prasad Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 18th September, 2018 along with Writ C No. 26598 of 1998.
Order Date :- 12.9.2018
Mukesh
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