Gram Sabha,Pithiya Lashari ... vs State Of U.P.Thru.Secy.(Food & ...
2018 Latest Caselaw 2535 ALL

Citation : 2018 Latest Caselaw 2535 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Gram Sabha,Pithiya Lashari ... vs State Of U.P.Thru.Secy.(Food & ... on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 56425 of 2017
 

 
Petitioner :- Gram Sabha,Pithiya Lashari Thru.Its Pradhan
 
Respondent :- State Of U.P.Thru.Secy.(Food & Civil Supply) And 2 Ors.
 
Counsel for Petitioner :- Dharam Deo Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Case is passed over for the day on the request of learned counsel for the petitioner.

List on 2nd January, 2019.

Order Date :- 12.9.2018

Mukesh

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