Suresh Pal Singh vs The Deputy Commissioner And 3 ...
2018 Latest Caselaw 2525 ALL

Citation : 2018 Latest Caselaw 2525 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Suresh Pal Singh vs The Deputy Commissioner And 3 ... on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 21547 of 2018
 

 
Petitioner :- Suresh Pal Singh
 
Respondent :- The Deputy Commissioner And 3 Others
 
Counsel for Petitioner :- Ramendra Asthana
 
Counsel for Respondent :- C.S.C.,Surendra Pal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Surendra Pal, learned counsel for respondent has sought adjournment on the ground of illness. Sri Ramendra Asthana, learned counsel for the petitioner is absent.

2. List on 23rd October, 2018.

3. Interim order, if any, shall continue.

Order Date :- 12.9.2018

Mukesh

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