Citation : 2018 Latest Caselaw 2524 ALL
Judgement Date : 12 September, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 31015 of 2018 Petitioner :- Kuberpal Singh Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Uttar Kumar Goswami Counsel for Respondent :- C.S.C. Hon'ble Dr. Kaushal Jayendra Thaker,J.
Admit.
State to file its reply on or before 8th October, 2018.
List on 9th October, 2018.
Order Date :- 12.9.2018
Mukesh
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