Manisha And Another vs State Of U.P. And 4 Others
2018 Latest Caselaw 2523 ALL

Citation : 2018 Latest Caselaw 2523 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Manisha And Another vs State Of U.P. And 4 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31017 of 2018
 

 
Petitioner :- Manisha And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Prashant Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Vakalatnama filed by Sri R.P. Rajan on behalf of respondent No. 5 is taken on record.

The petitioners Smt. Manisha, Vivek Singh and Jangaliya-respondent no.5 shall be kept present before this Court tomorrow.

Put up tomorrow i.e. 13.9.2018 at 2.00 p.m.

Order Date :- 12.9.2018

Mukesh

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