Reshami Devi vs State Of U.P. And 3 Others
2018 Latest Caselaw 2522 ALL

Citation : 2018 Latest Caselaw 2522 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Reshami Devi vs State Of U.P. And 3 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 31028 of 2018
 

 
Petitioner :- Reshami Devi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Uttar Kumar Goswami
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner shall fie Hindi version of the memo of petition as he wants argue the matter in Hindi.

List on 14th September, 2018.

Further Order

However, if he decides to argue in the Court language then he shallnot file the petition in Hindi version.

Order Date :- 12.9.2018

Mukesh

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