Jugal Kishore vs State Of U.P. And 2 Others
2018 Latest Caselaw 2521 ALL

Citation : 2018 Latest Caselaw 2521 ALL
Judgement Date : 12 September, 2018

Allahabad High Court

Jugal Kishore vs State Of U.P. And 2 Others on 12 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 5002 of 2018
 

 
Petitioner :- Jugal Kishore
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Suresh Dhar Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

State to file its reply.

List on 22nd October, 2018.

Order Date :- 12.9.2018

Mukesh

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