Rajesh Yadav vs State Of U.P. And 3 Others
2018 Latest Caselaw 2497 ALL

Citation : 2018 Latest Caselaw 2497 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Rajesh Yadav vs State Of U.P. And 3 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 41590 of 2016
 

 
Petitioner :- Rajesh Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Jai Singh,Bachchu Lal Yadav
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava,Ashutosh Dwivedi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Passed over for the day.

List on 8th October, 2018.

Order Date :- 11.9.2018

Mukesh

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