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Ram Asrey vs State Of U.P. And Others
2018 Latest Caselaw 2492 ALL

Citation : 2018 Latest Caselaw 2492 ALL
Judgement Date : 11 September, 2018

Allahabad High Court
Ram Asrey vs State Of U.P. And Others on 11 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 61375 of 2011
 

 
Petitioner :- Ram Asrey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rajiv Kumar Mishra
 
Counsel for Respondent :- C.S.C.,J.A. Azmi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner may apprise the Court any of the precedents as prima facie it appears that the order dated 5th March, 2010 was passed without any preliminary inquiry and without ascertaining the proper affidavits only on the letter sent by some of the persons of the village.

List on 17th September, 2018.

Order Date :- 11.9.2018

Mukesh

 

 

 
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