Vinod Kumar Singh vs State Of U.P. And 2 Others
2018 Latest Caselaw 2486 ALL

Citation : 2018 Latest Caselaw 2486 ALL
Judgement Date : 11 September, 2018

Allahabad High Court

Vinod Kumar Singh vs State Of U.P. And 2 Others on 11 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30515 of 2017
 

 
Petitioner :- Vinod Kumar Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shailendra Singh
 
Counsel for Respondent :- C.S.C.,Indra Sen Singh,Vinod Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 8th October, 2018.

Interim order, if any, shall continue.

Order Date :- 11.9.2018

Mukesh

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