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Sachin vs State Of U.P.
2018 Latest Caselaw 2477 ALL

Citation : 2018 Latest Caselaw 2477 ALL
Judgement Date : 11 September, 2018

Allahabad High Court
Sachin vs State Of U.P. on 11 September, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 5951 of 2015
 

 
Appellant :- Sachin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Rana,Kandarp Srivastava,Kaustubh Srivastava,Manish Kumar Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Mahipal Singh, Sri Manish Kumar Tripathi, learned counsel for the appellants, Sri Ajit Ray, learned A.G.A. for the State and Sri Adesh Kumar, learned counsel for the informant-complainant.

Judgment reserved.

Order Date :- 11.9.2018

Masarrat

 

 

 
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