Ruksar And Another vs State Of U P And 3 Others
2018 Latest Caselaw 2457 ALL

Citation : 2018 Latest Caselaw 2457 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Ruksar And Another vs State Of U P And 3 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30243 of 2018
 

 
Petitioner :- Ruksar And Another
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Thakur Prasad Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. It is stated by Sri Thakur Prasad Dubey, learned counsel appearing on behalf of petitioner that he may be permitted to withdraw this writ petition for the reason that according to learned Chief Standing Counsel, FIR has already been lodged.

2. Petition is accordingly dismissed as withdrawn.

Order Date :- 10.9.2018

Mukesh

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