Satya Prakash Singh vs State Of U.P. And Others
2018 Latest Caselaw 2452 ALL

Citation : 2018 Latest Caselaw 2452 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Satya Prakash Singh vs State Of U.P. And Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 36040 of 2012
 

 
Petitioner :- Satya Prakash Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shri Kant Mishra,Bipin Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh,T.M. Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Bipin Kumar Tripathi, learned counsel for the petitioner has sought adjournment on the ground of illness. Shri Kant Mishra- Advocate is absent. None present for respondent except, learned Chief Standing Counsel.

List on 3rd October, 2018.

Order Date :- 10.9.2018

Mukesh

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