Mani Ram vs Commissioner Azamgarh Division & ...
2018 Latest Caselaw 2450 ALL

Citation : 2018 Latest Caselaw 2450 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Mani Ram vs Commissioner Azamgarh Division & ... on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 53911 of 2014
 

 
Petitioner :- Mani Ram
 
Respondent :- Commissioner Azamgarh Division & 2 Others
 
Counsel for Petitioner :- Sunil Kumar Singh,J.P. Singh
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by learned counsel for the petitioner, list on 3rd October, 2018.

None present on behalf of respondent, except learned Chief Standing Counsel.

Order Date :- 10.9.2018

Mukesh

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