Nirdesh Kumar vs State Of U.P. & Another
2018 Latest Caselaw 2448 ALL

Citation : 2018 Latest Caselaw 2448 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Nirdesh Kumar vs State Of U.P. & Another on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 113 of 2014
 

 
Petitioner :- Nirdesh Kumar
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Sudamaji Shandilya,Manish Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sudamaji Shandilya and Sri Manish Pandey, learned counsel for the petitioner are absent. Ms. Anita Singh, learned counsel has sought adjournment on the ground of illness slip.

List on 3rd October, 2018.

Order Date :- 10.9.2018

Mukesh

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