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Smt. Leela Devi vs State Of U.P. & 2 Others
2018 Latest Caselaw 2447 ALL

Citation : 2018 Latest Caselaw 2447 ALL
Judgement Date : 10 September, 2018

Allahabad High Court
Smt. Leela Devi vs State Of U.P. & 2 Others on 10 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 540 of 2014
 

 
Petitioner :- Smt. Leela Devi
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Arun K. Singh-I
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The State has filed personal affidavit of respondent no. 3 which is given to counsel for petitioner.

List on 17th September, 2018.

Order Date :- 10.9.2018

Mukesh

 

 

 
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