Usha Devi And 4 Others vs State Of U.P. And Another
2018 Latest Caselaw 2445 ALL

Citation : 2018 Latest Caselaw 2445 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Usha Devi And 4 Others vs State Of U.P. And Another on 10 September, 2018

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 27874 of 2018
 

 
Applicant :- Usha Devi And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajit Kumar,Ashish Bajpayee
 
Counsel for Opposite Party :- G.A.,Brij Raj,Ram Sagar Yadav
 

 
Hon'ble Saumitra Dayal Singh,J.

Criminal Misc. Time Extension Application No. 1 of 2018

1. The time extension application is allowed.

2. Learned counsel for the applicants shall have one week time from today to make good deposit before the mediation centre. Subject to such deposit being made, the applicants shall continue to be entitled the benefit of the interim order dated 14.8.2018.

Order Date :- 10.9.2018

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