Digambar Singh And Another vs State Of U.P. And Another
2018 Latest Caselaw 2444 ALL

Citation : 2018 Latest Caselaw 2444 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Digambar Singh And Another vs State Of U.P. And Another on 10 September, 2018

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 16340 of 2018
 

 
Applicant :- Digambar Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Upendra Kumar Pushkar
 
Counsel for Opposite Party :- G.A.,Avadh Raj Sharma,Sri Awadh Raj Sharma
 

 
Hon'ble Saumitra Dayal Singh,J.

Criminal Misc. Time Extension Application No.2 of 2018

1. The time extension application is allowed.

2. The applicants shall have one week further time from today to deposit the cost directed against the order dated 8.8.2018.

Order Date :- 10.9.2018

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