Haroon Khan vs State Of U P And 4 Others
2018 Latest Caselaw 2436 ALL

Citation : 2018 Latest Caselaw 2436 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Haroon Khan vs State Of U P And 4 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 22854 of 2018
 

 
Petitioner :- Haroon Khan
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Mohammad Ali Ausaf
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counter affidavit filed today is taken on record. Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 4th October, 2018.

Order Date :- 10.9.2018

Mukesh

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