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Ranjana Yadav vs State Of U.P. And 6 Others
2018 Latest Caselaw 2434 ALL

Citation : 2018 Latest Caselaw 2434 ALL
Judgement Date : 10 September, 2018

Allahabad High Court
Ranjana Yadav vs State Of U.P. And 6 Others on 10 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 24648 of 2018
 

 
Petitioner :- Ranjana Yadav
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Bhola Nath Yadav,Abhishek Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Diwakar Singh,Mohammad Yaseen
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As far as respondent no. 7 is concerned, steps have not been taken by Mohammad Yaseen-Advocate appears for him.

State may file its reply on or before 24th September, 2018.

List this matter on 24th September, 2018.

Order Date :- 10.9.2018

Mukesh

 

 

 
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