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Ashish Kumar Trivedi vs State Of U P And 4 Others
2018 Latest Caselaw 2432 ALL

Citation : 2018 Latest Caselaw 2432 ALL
Judgement Date : 10 September, 2018

Allahabad High Court
Ashish Kumar Trivedi vs State Of U P And 4 Others on 10 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25452 of 2018
 

 
Petitioner :- Ashish Kumar Trivedi
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Rajiv Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Pusp Raj Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List on 5th October, 2018.

Order Date :- 10.9.2018

Mukesh

 

 

 
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