Gambhir Singh vs State Of U.P. And 3 Others
2018 Latest Caselaw 2429 ALL

Citation : 2018 Latest Caselaw 2429 ALL
Judgement Date : 10 September, 2018

Allahabad High Court

Gambhir Singh vs State Of U.P. And 3 Others on 10 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 27422 of 2018
 

 
Petitioner :- Gambhir Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Singh Yadav,Rohit Kumar Singh
 
Counsel for Respondent :- C.S.C.,Deshraj Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counter affidavit filed today which is taken on record. Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List on 5th October, 2018.

Order Date :- 10.9.2018

Mukesh

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