Smt. Shivani And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 2399 ALL

Citation : 2018 Latest Caselaw 2399 ALL
Judgement Date : 7 September, 2018

Allahabad High Court

Smt. Shivani And Another vs State Of U.P. And 3 Others on 7 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 30467 of 2018
 

 
Petitioner :- Smt. Shivani And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shailendra Ratan Bhushan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners shall file online application on or before 13th September, 2018 for getting their marriage registered and the same be filed through supplementary affidavit annexing the complete application.

List on 14th September, 2018.

Order Date :- 7.9.2018

Mukesh

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