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Sita Ram & Others vs Commissioner Agra Div.
2018 Latest Caselaw 2362 ALL

Citation : 2018 Latest Caselaw 2362 ALL
Judgement Date : 6 September, 2018

Allahabad High Court
Sita Ram & Others vs Commissioner Agra Div. on 6 September, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 19770 of 1992
 

 
Petitioner :- Sita Ram & Others
 
Respondent :- Commissioner Agra Div.
 
Counsel for Petitioner :- J.Sahai,D.R.Chaudhary,Rahul Sahai
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Sri Rahul Sahai, learned counsel for appellant, list on 10th September, 2018.

Order Date :- 6.9.2018

Mukesh

 

 

 
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