Raj Narain Sharma vs Managing Director National ...
2018 Latest Caselaw 2353 ALL

Citation : 2018 Latest Caselaw 2353 ALL
Judgement Date : 6 September, 2018

Allahabad High Court

Raj Narain Sharma vs Managing Director National ... on 6 September, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6692 of 2015
 
Petitioner :- Raj Narain Sharma
 
Respondent :- Managing Director National Agriculture Cooperative Marketing
 
Counsel for Petitioner :- Girish Kumar Pande,Abhinav Singh,Gaurav Mehrotra,Prashant Pandey
 
Counsel for Respondent :- R.R.K.Srivastava,Rajendra Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the week commencing 24.09.2018.

Order Date :- 6.9.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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