Umesh Mani & Others vs State Of U.P.
2018 Latest Caselaw 2340 ALL

Citation : 2018 Latest Caselaw 2340 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

Umesh Mani & Others vs State Of U.P. on 5 September, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 7808 of 2009
 

 
Appellant :- Umesh Mani & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,Ajit Mani Tripathi,Dilip Kumar,Jitendra Prasad,Kailash Prakash Pathak,N.K.Singh,P.C. Srivastava,P.N. Misra,S.N. Srivastava
 
Counsel for Respondent :- Govt. Advocate,Ajit Mani Tripathi,Amit Mishra,I.K.Chaturvedi,K.K.Tiwari,Kamlesh Kumar Tiwari,Rajarshi Gupta,Rajeev Trivedi,Shashi Kant Shukla
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard learned counsel for all the appellants.

Arguments could not conclude today.

Put up tomorrow.

Order Date :- 5.9.2018

Masarrat

Download the LatestLaws.com Mobile App