The Oriental Insurance Co. Ltd. vs Smt. Krishna Devi And Others
2018 Latest Caselaw 2338 ALL

Citation : 2018 Latest Caselaw 2338 ALL
Judgement Date : 5 September, 2018

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Smt. Krishna Devi And Others on 5 September, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 224 of 2001
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Krishna Devi And Others
 
Counsel for Appellant :- Anil Kumar,Anil Srivastava
 
Counsel for Respondent :- A.S. Gaur
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Anil Srivastava, learned counsel for the appellant has sought adjournment on the ground of illness.

List on 17th September, 2018.

Order Date :- 5.9.2018

Mukesh

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