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National Insurance Co. Ltd. vs Smt. Manju Shukla And 4 Others
2018 Latest Caselaw 3006 ALL

Citation : 2018 Latest Caselaw 3006 ALL
Judgement Date : 1 October, 2018

Allahabad High Court
National Insurance Co. Ltd. vs Smt. Manju Shukla And 4 Others on 1 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1020 of 2017
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Manju Shukla And 4 Others
 
Counsel for Appellant :- Kuldip Shanker Amist
 
Counsel for Respondent :- Rakesh Bahadur,Sudhakar Pandey
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List in the next cause list.

Order Date :- 1.10.2018

Masarrat

                                           (Bachchoo Lal,J.)     (Abhinava Upadhya,J.)

 

 

 
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