Ramesh Chandra Dwivedi & Another vs State Of U.P. & Others
2018 Latest Caselaw 4074 ALL

Citation : 2018 Latest Caselaw 4074 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Ramesh Chandra Dwivedi & Another vs State Of U.P. & Others on 30 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 627 of 2010
 

 
Petitioner :- Ramesh Chandra Dwivedi & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.K. Dubey,Dharampal Singh,S. Niranjan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 11.12.2018 showing the name of Sri Rakesh Kumar as counsel for respondent no.2.

Order Date :- 30.11.2018

Mukesh

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