Smt. Ram Beti Alias Raj Beti vs State Of U.P. And Others
2018 Latest Caselaw 4073 ALL

Citation : 2018 Latest Caselaw 4073 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Smt. Ram Beti Alias Raj Beti vs State Of U.P. And Others on 30 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 354 of 2010
 

 
Petitioner :- Smt. Ram Beti Alias Raj Beti
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Kripa Shanker Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to learned counsel for petitioner, list on 11.12.2018.

It is made clear that it shall not be adjourned further.

Order Date :- 30.11.2018

Mukesh

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