Citation : 2018 Latest Caselaw 4067 ALL
Judgement Date : 30 November, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- APPLICATION U/S 482 No. - 26539 of 2010 Applicant :- Sunil Kumar And Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- A.K.Upadhyaya Counsel for Opposite Party :- Govt. Advocate,Santosh Kumar Mishra Hon'ble Dr. Kaushal Jayendra Thaker,J.
Called in revised. None present.
List on 10.12.2018.
Order Date :- 30.11.2018
Mukesh
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