Citation : 2018 Latest Caselaw 4057 ALL
Judgement Date : 30 November, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- APPLICATION U/S 482 No. - 26487 of 2010 Applicant :- Misri Lal Jaiswal Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Akhilesh Chandra Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Called in revised. None appeared.
List on 11.12.2018.
Order Date :- 30.11.2018
Mukesh
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