Narvir Singh & Others vs State Of U.P.
2018 Latest Caselaw 4056 ALL

Citation : 2018 Latest Caselaw 4056 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Narvir Singh & Others vs State Of U.P. on 30 November, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 7632 of 2009
 

 
Appellant :- Narvir Singh & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Radhey Shyam Shukla,A.K.Dubey,P.K. Duey,Tufail Hasan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

On the request of Sri Vipul Shukla holding brief of Sri Radhey Shyam Shukla, learned counsel for the appellants, the case is passed over for the day.

List in the next cause list.

Order Date :- 30.11.2018

Masarrat

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