Alok Srivastava Urf Shobhit And 5 ... vs State Of U.P. And Anr
2018 Latest Caselaw 4047 ALL

Citation : 2018 Latest Caselaw 4047 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Alok Srivastava Urf Shobhit And 5 ... vs State Of U.P. And Anr on 30 November, 2018

Bench: Chandra Dhari Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- APPLICATION U/S 482 No. - 42594 of 2018
 

 
Applicant :- Alok Srivastava Urf Shobhit And 5 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Pawan Shankar Srivastava,Kumar Amit
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Chandra Dhari Singh,J.

None appears on behalf of the applicants.

Put up after two weeks as fresh.

Order Date :- 30.11.2018

Asha

(Chandra Dhari Singh,J.)

Download the LatestLaws.com Mobile App