Baliram vs State Of U.P.
2018 Latest Caselaw 4042 ALL

Citation : 2018 Latest Caselaw 4042 ALL
Judgement Date : 30 November, 2018

Allahabad High Court

Baliram vs State Of U.P. on 30 November, 2018

Bench: Vipin Sinha, Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Judgment Reserved on : 29.10.2018
 
Judgment Delivered on : 30.11.2018
 
In Chamber
 

 
Case :- CRIMINAL APPEAL No. - 5469 of 2006
 

 
Appellant :- Baliram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Uttara Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Hon'ble Umesh Chandra Tripathi,J.

Appeal partly succeeds and the same stands allowed in part.

For orders, see our order of date passed in Criminal Appeal No. 5376 of 2006 (Chunnu alias Om Prakash and others v. State of U.P.).

Order Date :- 30.11.2018

I. Batabyal

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