Billoo @ Suresh Tyagi vs State Of U.P.
2018 Latest Caselaw 4009 ALL

Citation : 2018 Latest Caselaw 4009 ALL
Judgement Date : 27 November, 2018

Allahabad High Court

Billoo @ Suresh Tyagi vs State Of U.P. on 27 November, 2018

Bench: Kaushal Jayendra Thaker, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 28 of 2008
 

 
Appellant :- Billoo @ Suresh Tyagi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.C. Srivastava,R.K.Rathore,Rang Nath Pandey,S.N.Tewari,Sangam Lal Kesharwani,Vipin Kumar,Yogesh Kumar Srivastava,Yogesh Srivastava
 
Counsel for Respondent :- Govt. Advocate,A.G.A.,Manish Kesharwani,V.B.Shivhare
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Suresh Kumar Gupta,J.

Paper book be typed and prepared on or before 10th December, 2018.

List on 10.12.2018 as the accused is in jail since 2007.

Order Date :- 27.11.2018

Mukesh

Download the LatestLaws.com Mobile App