Ganga Narain Pandey vs M.D., U.P.State Road Transport ...
2018 Latest Caselaw 3984 ALL

Citation : 2018 Latest Caselaw 3984 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Ganga Narain Pandey vs M.D., U.P.State Road Transport ... on 26 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 552 of 2008
 
Petitioner :- Ganga Narain Pandey
 
Respondent :- M.D., U.P.State Road Transport Corporation & 2 Ors.
 
Counsel for Petitioner :- Anoop Kumar,Ashok Kumar
 
Counsel for Respondent :- Prabhakar Tiwari,Prabhakar Tiwari,Ravindra Pratap Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the joint request of learned counsel for the parties, list this petition in the next week.

Order Date :- 26.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App