Smt. Kamla Devi vs State Of U.P.Through Secy.Basic ...
2018 Latest Caselaw 3983 ALL

Citation : 2018 Latest Caselaw 3983 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Smt. Kamla Devi vs State Of U.P.Through Secy.Basic ... on 26 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 3162 of 2010
 
Petitioner :- Smt. Kamla Devi
 
Respondent :- State Of U.P.Through Secy.Basic Education Lko.And Ors.
 
Counsel for Petitioner :- Namit Sharma,Avinash Chandra,Ritesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C,D.R.Misra,J.P.Maurya,Rahul Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the joint request of learned counsel for the parties, list/ put up this petition on 03.12.2018 in the additional cause list.

Order Date :- 26.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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