Om Prakash vs State
2018 Latest Caselaw 3981 ALL

Citation : 2018 Latest Caselaw 3981 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Om Prakash vs State on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 481 of 1988
 

 
Appellant :- Om Prakash
 
Respondent :- State
 
Counsel for Appellant :- Sudhir Agarwal
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

Case is passed over on the request of Sri Dharam Dass, holding brief of Sri Bhaskar Bhadra, learned counsel for the appellant.

Order Date :- 26.11.2018

A.K.Verma

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