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Mahabir Singh vs State Of U.P.
2018 Latest Caselaw 3975 ALL

Citation : 2018 Latest Caselaw 3975 ALL
Judgement Date : 26 November, 2018

Allahabad High Court
Mahabir Singh vs State Of U.P. on 26 November, 2018
Bench: Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1437 of 1984
 

 
Appellant :- Mahabir Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Tej Pal
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

None appears on behalf of the appellant to press this appeal.

Sri G.P. Singh learned A.G.A. for the State is present.

Case is passed over.

Order Date :- 26.11.2018

A.K.Verma

 

 

 
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