Citation : 2018 Latest Caselaw 3959 ALL
Judgement Date : 26 November, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- CRIMINAL APPEAL No. - 3715 of 2018 Appellant :- Krishna Dharti Magar Respondent :- State Of U.P. Counsel for Appellant :- Surendra Mohan Mishra Counsel for Respondent :- G.A. Hon'ble Krishna Pratap Singh,J.
Case called out in the revised list.
None appears on behalf of the appellant to press this appeal.
List in the next cause list.
Order Date :- 26.11.2018
A.K.Verma
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