Pramod Kumar vs State Of U.P.
2018 Latest Caselaw 3952 ALL

Citation : 2018 Latest Caselaw 3952 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Pramod Kumar vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 6278 of 2018
 

 
Appellant :- Pramod Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brijendra Kumar,Usha Srivastava,Vinod Kumar Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Case called out in the revised list.

As per office report dated 26.11.2018 LCR is still awaited.

List on 17.12.2018 along with a fresh report regarding summoning of the L.C.R.

Office is directed to communicate this order to the Judgeship concerned telephonically apart from normal mode of communication.

Order Date :- 26.11.2018

A.K.Verma

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