Shivam Veer Singh vs State Of U.P.
2018 Latest Caselaw 3951 ALL

Citation : 2018 Latest Caselaw 3951 ALL
Judgement Date : 26 November, 2018

Allahabad High Court

Shivam Veer Singh vs State Of U.P. on 26 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1042 of 1988
 

 
Appellant :- Shivam Veer Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Keshav Sahai
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Issue notice to appellant to engage another counsel as Sri Keshav Sahai, learned counsel for the appellant is reported to be no more.

List in the week commencing 21.01.2019.

Order Date :- 26.11.2018

A.K.Verma

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