Azeem vs State Of U.P.
2018 Latest Caselaw 3932 ALL

Citation : 2018 Latest Caselaw 3932 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Azeem vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 7832 of 2006
 

 
Appellant :- Azeem
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sikandar B. Kochar,A Kumar Srivastava,P.K.Dubey
 
Counsel for Respondent :- Govt. Advocate,Vinod Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

Case called out. None appears on behalf of the appellant even in the revised list.

List in the next cause list.

Order Date :- 24.11.2018

Masarrat

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